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Ngamkhai Alias Ngamkhokhai & Anr vs Ramyo & 6 Ors
2026 Latest Caselaw 2084 Mani

Citation : 2026 Latest Caselaw 2084 Mani
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ngamkhai Alias Ngamkhokhai & Anr vs Ramyo & 6 Ors on 25 March, 2026

                                                                        Item No. 2
                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                       CRP(CRP.Art.227) No. 5 of 2020

      Ngamkhai Alias Ngamkhokhai & anr.
                                                       Petitioners
                                       Vs.
      Ramyo & 6 ors.
                                                     Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

25.03.2026

[1] There is no representation for both sides either in the physical Court

or on the Video Conferencing (V.C.) platform but with the intention of giving

opportunity to litigants on both sides and learned counsel on both sides, let this

matter stand over to 20.05.2026.

[2]          List on 20.05.2026.




                                                   CHIEF JUSTICE

John Kom
 

 
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