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Md. Abeer Khan & Anr vs Vrs
2026 Latest Caselaw 2081 Mani

Citation : 2026 Latest Caselaw 2081 Mani
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Abeer Khan & Anr vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum                                                     Item Nos. 33-35
Gurum Date:
      2026.03.25           IN THE HIGH COURT OF MANIPUR
ayum 15:39:38
      +05'30'                        AT IMPHAL

              MC(WP(C)) No. 144 of 2026
              MD. Abeer Khan & Anr                                  ...Applicant/s
                  Vrs.
              State of Manipur & 46 Ors                            ...Respondent/s

With MC(WP(C)) No. 820 of 2025 WP(C) No. 889 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

Mr. Abhishek Prasad Sahu, learned counsel appearing

for the petitioners seeks 2(two) weeks' time for filing proof of

service upon respondent nos. 3 to 47.

Prayer is allowed.

List these cases again on 15.05.2026.

JUDGE

Lucy

Page 1

 
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