Phuireichon Pheiray vs State Of Manipur & Ors
2026 Latest Caselaw 2077 Mani

Manipur High Court

Phuireichon Pheiray vs State Of Manipur & Ors on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                            IN. 8 & 9
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.25 13:15:10
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 735 of 2023
         Phuireichon Pheiray                                  ... Petitioner
                Vs.
         State of Manipur & ors.                              ... Respondents
                With
         MC(WP(C)) No. 323 of 2023

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

25-03-2026

Ms. Deepika, learned counsel appearing for the petitioner submitted that rejoinder affidavit on behalf of the petitioner will be filed during the course of the day with advance copy to the learned GA appearing for the respondents.

The learned GA, accordingly, prays or taking up this matter after one week.

As prayed for, list these cases again on 29-04-2026.

JUDGE Devananda