State Of Manipur vs Singul Larson Anal & 2 Ors
2026 Latest Caselaw 2073 Mani

Manipur High Court

State Of Manipur vs Singul Larson Anal & 2 Ors on 25 March, 2026

             Digitally signed by
JOHN      JOHN TELEN KOM
TELEN KOM Date: 2026.03.25
          16:49:37 +05'30'                                                            Sl. No. 1-4

                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
                                           WA No.7 of 2024 With
                                          MC(WA)No.14 of 2024 With
                                          MC(WA)No.14 of 2025 With
                                              WA No.3 of 2025
                       State of Manipur
                                                                                    Appellant
                                                Vs.

                       Singul Larson Anal & 2 Ors.
                                                                                  Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

25.03.2026

Registry to place the matter before Chief Justice on the administrative side and seek orders regarding assignment and listing.

                                   JUDGE                            CHIEF JUSTICE

            John Kom