Central Bureau Of Investigation (Cbi) vs Vrs
2026 Latest Caselaw 2062 Mani

Manipur High Court

Central Bureau Of Investigation (Cbi) vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally
Lucy signed by Lucy
      Gurumayum                                                    Item Nos. 47
Gurum Date:
      2026.03.25      IN THE HIGH COURT OF MANIPUR
ayum 15:41:35
      +05'30'
                                AT IMPHAL

          Crl. A. No. 4 of 2022
          Central Bureau of Investigation (CBI)               ...Appellant/s
              Vrs.
          Golmei Achung Rongmei                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

Ms. S. Gunamani, learned counsel appearing for the

respondent seeks adjournment of the hearing of this case citing

personal inconvenience on the part of the conducting counsel.

Mr. W. Darakeshwor, learned Sr. PCCG appearing for

the appellant has no objection.

As prayed by the learned counsel appearing for the

respondent, list this case again on 19.05.2026.

JUDGE

Lucy

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