Longjam Biren Singh; & 3 Ors vs Vrs
2026 Latest Caselaw 2059 Mani

Manipur High Court

Longjam Biren Singh; & 3 Ors vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally signed
KABORA by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:
                                                                                      Item Nos. 25
                                          IN THE HIGH COURT OF MANIPUR
       2026.03.25
CHANU 15:21:56
        +05'30'


                                                    AT IMPHAL

                           WP (C) No. 497 of 2025

                           Longjam Biren Singh; & 3 Ors.
                                                               ...Petitioner/s
                              Vrs.
                           Commissioner or Secretary; & 3 Ors.
                                                                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3 weeks' time for filing counter affidavit.

Ms. Sibiya Kh., learned counsel appearing for the

petitioners has no objection.

As prayed for, list this case again on 15.05.2026.

JUDGE

Sapana

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