Government Aided Schools Retired ... vs Vrs
2026 Latest Caselaw 2058 Mani

Manipur High Court

Government Aided Schools Retired ... vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.03.25
                                                                               Item Nos. 49
ORI DEVI 13:02:28 +05'30'           IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     WP(C) No. 731 of 2024
                     Government Aided Schools Retired Teachers Association,
                     Bishnupur District.                        ...Petitioner/s
                         Vrs.
                     State of Manipur & 3 ors.                   ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

Heard Mr. M. Ibohal, learned counsel appearing for the petitioner and Mr. Th. Vashum, learned GA appearing for the respondents.

Heard in part.

As prayed for by the learned counsel appearing for the petitioner, list this case again on 27-03-2026 as part-heard matter.

JUDGE

Dhakeshori

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