Joydev Thongam vs State Of Manipur & Ors
2026 Latest Caselaw 2056 Mani

Manipur High Court

Joydev Thongam vs State Of Manipur & Ors on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                  IN. 10 to 12
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.25 13:14:58
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 408 of 2024
         Joydev Thongam                                       ... Petitioner
                Vs.
         State of Manipur & ors.                              ... Respondents
                With
         MC(WP(C)) No. 264 of 2024 &
         WP(C) No. 290 of 2024

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

25-03-2026

Ms. Deepika, learned counsel appearing for the petitioner submitted that rejoinder affidavit on behalf of the petitioner will be filed in connection with WP(C) No. 290 of 2024 during the course of the day with advance copy to the learned GA appearing for the respondents.

Mrs. L. Monomala, learned GA appeared on behalf of the respondents and prays for taking up this matter after two weeks.

As prayed for, list these cases again on 30-04-2026.

JUDGE Devananda