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Sorokhaibam Momon Singh vs Vrs
2026 Latest Caselaw 2053 Mani

Citation : 2026 Latest Caselaw 2053 Mani
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Sorokhaibam Momon Singh vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally signed
      by Lucy                                                 Item Nos. 31-32
Gurum Gurumayum
      Date: 2026.03.25    IN THE HIGH COURT OF MANIPUR
ayum 15:39:15 +05'30'               AT IMPHAL

             WP(C) No. 823 of 2025
             Sorokhaibam Momon Singh                          ...Petitioner/s
                 Vrs.
             State of Manipur                               ...Respondent/s

With MC(WP(C)) No. 753 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

On the request made by Mr. M. Ibohal, learned

counsel appearing for the petitioner, list these cases again on

27.03.2026.

JUDGE

Lucy

Page 1

 
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