Kamei Khampu vs State Of Manipur & Ors
2026 Latest Caselaw 2051 Mani

Manipur High Court

Kamei Khampu vs State Of Manipur & Ors on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 18
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.25 13:14:20
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
          WP(C) No. 594 of 2024
          Kamei Khampu                                         ... Petitioner
                 Vs.
          State of Manipur & ors.                              ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

25-03-2026

Mrs. L. Monomala, learned GA appearing for the respondents seeks one week's further time to get instruction from the authorities in terms of the earlier order passed by this court.

Ms. Julekha Khan, learned counsel appearing for the petitioner submitted that she has no objection.

As prayed for, list this case again on 30-04-2026.

JUDGE Devananda