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Phanjoubam Uma Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2024 Mani

Citation : 2026 Latest Caselaw 2024 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Phanjoubam Uma Singh & Ors vs State Of Manipur & Ors on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                  IN. 4 & 5
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.24 15:52:58
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 124 of 2024
         Phanjoubam Uma Singh & ors.                          ... Petitioners
                Vs.
         State of Manipur & ors.                              ... Respondent
                With
         MC(WP(C)) No. 79 of 2024

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 20-05-2026.

JUDGE Devananda

 
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