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Jayanta Kumar Oinam vs State Of Manipur & Ors
2026 Latest Caselaw 2015 Mani

Citation : 2026 Latest Caselaw 2015 Mani
Judgement Date : 24 March, 2026

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Manipur High Court

Jayanta Kumar Oinam vs State Of Manipur & Ors on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                            IN. 9
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.24 15:53:46
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 809 of 2024
         Jayanta Kumar Oinam                                ... Petitioner
                Vs.
         State of Manipur & ors.                            ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 21-05-2026.

JUDGE Devananda

 
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