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Wangkheimayum Bhirojit Meitei vs State Of Manipur & Ors
2026 Latest Caselaw 1997 Mani

Citation : 2026 Latest Caselaw 1997 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Wangkheimayum Bhirojit Meitei vs State Of Manipur & Ors on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
                                                                       IN. 13
DEVANANDA         SINGH
                  Date: 2026.03.24 15:54:30
SINGH             +05'30'

                         IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
     WP(C) No. 438 of 2025
     Wangkheimayum Bhirojit Meitei                      ... Petitioner
            Vs.
     State of Manipur & ors.                            ... Respondents

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 11-05-2026.

JUDGE Devananda

 
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