Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gaithoilung Kamson vs State Of Manipur & Ors
2026 Latest Caselaw 1996 Mani

Citation : 2026 Latest Caselaw 1996 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Gaithoilung Kamson vs State Of Manipur & Ors on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                IN. 1
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.24 15:52:06
SINGH       +05'30'
                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 226 of 2026
        Gaithoilung Kamson                                    ... Petitioner
               Vs.
        State of Manipur & ors.                               ... Respondents

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                       O R D E R

24-03-2026

None appeared on behalf of the petitioner.

Mrs. L. Monomala, learned GA appeared on behalf of the respondent No. 1 and Ms. L. Monika, learned counsel appeared on behalf of the respondents No. 2 and 3.

As the counsel for the petitioner is absent today, let this case be listed again tomorrow, i.e., on 25-03-2026.

JUDGE Devananda

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter