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Kh. Khelendro Singh And 3 Others vs E. Diptikumar Singh And Another
2026 Latest Caselaw 1991 Mani

Citation : 2026 Latest Caselaw 1991 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Kh. Khelendro Singh And 3 Others vs E. Diptikumar Singh And Another on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHAMURAILATPAM SUSHIL             Digitally signed by SHAMURAILATPAM
                                  SUSHIL SHARMA
SHARMA                            Date: 2026.03.24 16:34:22 +05'30'

                                                                       Sl. No. 5
                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                                  RFA No. 1 of 2016

               Kh. Khelendro Singh and 3 others
                                                                ......Appellants
                          Vs.
               E. Diptikumar Singh and another
                                                             ......Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

24.03.2026.

Registry to place the matter before Chief Justice on the

administrative side and seek orders regarding assignment and listing.

                                JUDGE                       CHIEF JUSTICE
      Sushil
 

 
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