Chongtham Victor Singh vs Bar Council Of Manipur & Anr
2026 Latest Caselaw 1965 Mani

Citation : 2026 Latest Caselaw 1965 Mani
Judgement Date : 23 March, 2026

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Manipur High Court

Chongtham Victor Singh vs Bar Council Of Manipur & Anr on 23 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item No. 22


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                            WP(C) No. 444 of 2025

      Chongtham Victor Singh
                                                         .....Petitioner/s
                                      -Versus-
      Bar Council of Manipur & Anr.
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 23.03.2026 [1] On joint request, list this case on 08.04.2026. [2] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

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