Thokchom Jitendra Singh vs State Of Manipur & 4 Ors
2026 Latest Caselaw 1959 Mani

Manipur High Court

Thokchom Jitendra Singh vs State Of Manipur & 4 Ors on 23 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item No. 17-18


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                          WP(C) No. 527 of 2024 with
                           WP(C) No. 573 of 2024

      Thokchom Jitendra Singh
                                                         .....Petitioner/s
                                      -Versus-
      State of Manipur & 4 Ors.
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 23.03.2026 [1] On joint request, list this case on 25.05.2026. [2] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring