Thokchom Dharma Singh @ Paul vs State Of Manipur
2026 Latest Caselaw 1957 Mani

Citation : 2026 Latest Caselaw 1957 Mani
Judgement Date : 23 March, 2026

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Manipur High Court

Thokchom Dharma Singh @ Paul vs State Of Manipur on 23 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item No. 24


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                             Crl.A. No. 25 of 2019

      Thokchom Dharma Singh @ Paul
                                                         .....Petitioner/s
                                      -Versus-
      State of Manipur
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 23.03.2026 [1] On joint request, list this case on 26.05.2026. [2] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

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