T. Sheilam Haokip vs Vrs
2026 Latest Caselaw 1950 Mani

Manipur High Court

T. Sheilam Haokip vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally signed
Lucy by Lucy
      Gurumayum                                                  Item Nos. 2-5
Gurum Date:
      2026.03.23            IN THE HIGH COURT OF MANIPUR
ayum 11:31:49
      +05'30'                         AT IMPHAL

            WP(C) No. 702 of 2021
            T. Sheilam Haokip                                   ...Petitioner/s
                Vrs.
            State of Manipur                                  ...Respondent/s

With WP(C) No. 704 of 2021 WP(C) No. 705 of 2021 WP(C) No. 706 of 2021

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 06.05.2026.

JUDGE

Lucy

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