Khutheibam Yasmin vs Vrs
2026 Latest Caselaw 1942 Mani

Citation : 2026 Latest Caselaw 1942 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khutheibam Yasmin vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                        Item Nos. 20
Gurum Gurumayum
      Date: 2026.03.23   IN THE HIGH COURT OF MANIPUR
ayum 11:34:25 +05'30'              AT IMPHAL

             WP(C) No. 861 of 2022
             Khutheibam Yasmin                                     ...Petitioner/s
                 Vrs.
             State of Manipur & 2 Ors                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

On the joint request made by the learned counsel

appearing for the parties, list this case again on 13.05.2026.

JUDGE

Lucy

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