Laiphrakpam Tomba Singh vs Leimapokpam Ongbi Tondon Devi (Died) ...
2026 Latest Caselaw 1938 Mani

Manipur High Court

Laiphrakpam Tomba Singh vs Leimapokpam Ongbi Tondon Devi (Died) ... on 23 March, 2026

                            Digitally signed by
SHAMURAILATPA SHAMURAILATPAM SUSHIL
M SUSHIL SHARMA SHARMA
                Date: 2026.03.23 15:07:56 +05'30'                                     Sl. Nos. 1-2

                                            IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL

                                         CRP (C.R.P. Art. 227) No. 55 of 2025

                                Laiphrakpam Tomba Singh
                                                                       Petitioner
                                           Vs.
                                Leimapokpam Ongbi Tondon Devi (Died) represented by
                                her 6 Lrs.

                                                                Respondents

                                       With MC(CRP(CRP Art. 227) No. 2 2026

                                                  BEFORE
                                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                                        ORDER

23.03.2026 [1] Mr. Ajoy Pebam, learned counsel on record for the revision

petitioner makes a request for rescheduling the captioned matter.

                   [2]               Request acceded to.

                   [3]               Captioned matter is renotified.

                   [4]               List    on   16.04.2026   under    the   cause   list   caption

                   'ADJOURNED ADMISSION'.




                                                                         CHIEF JUSTICE
                   Sushil