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Tongbram Jugin Singh & Anr vs Vrs
2026 Latest Caselaw 1933 Mani

Citation : 2026 Latest Caselaw 1933 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Tongbram Jugin Singh & Anr vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                        Item Nos. 9-11
      2026.03.23
                           IN THE HIGH COURT OF MANIPUR
ayum 11:32:56
      +05'30'                        AT IMPHAL

               MC(WP(C)) No. 776 of 2024
               Tongbram Jugin Singh & Anr                          ...Applicant/s
                   Vrs.
               State of Manipur & 20 Ors                        ...Respondent/s

With MC(WP(C)) No. 652 of 2024 WP(C) No. 755 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 11.05.2026.

JUDGE

Lucy

Page 1

 
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