National Investigation Agency vs Narengbam Samarjit
2026 Latest Caselaw 1925 Mani

Manipur High Court

National Investigation Agency vs Narengbam Samarjit on 23 March, 2026

             Digitally signed by
JOHN      JOHN TELEN KOM
TELEN KOM Date: 2026.03.23
          15:01:40 +05'30'                                                                 Sl. No. 5-7

                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                  Cril.A. No.8 of 2024
                                                            With
                                                   Cril.A. No.1 of 2024
                                                            With
                                                  Cril.A. No.31 of 2023
                          National Investigation Agency
                                                                                          Appellant
                                                      Vs.

                         Narengbam Samarjit
                                                                                        Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

23.03.2026

[1] Mr. S. Vijayanand Sharma, learned Senior Panel Counsel for Central Government (Sr. PCCG) for appellant (NIA) and Ms. L. Ashapriya, learned counsel on record for sole respondent in Cril.A. No.8 of 2024 are before us in the Video Conferencing (VC) platform. Mr. Ph. Satyajit Singh, learned counsel on record for respondent No.1 in Cril.A. No.1 of 2024 is before us in the physical Court.

[2] Re-notified at the request of all the afore-referred counsel.

            [3]               List on 06.05.2026.



                                        JUDGE                             CHIEF JUSTICE

            John Kom