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Md. Kashim Ali vs Vrs
2026 Latest Caselaw 1919 Mani

Citation : 2026 Latest Caselaw 1919 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Kashim Ali vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally signed                                            Item Nos. 6-8
      by Lucy
Gurum Gurumayum
      Date: 2026.03.23
                         IN THE HIGH COURT OF MANIPUR
ayum 11:32:34 +05'30'              AT IMPHAL

           WP(C) No. 753 of 2021
           Md. Kashim Ali                                       ...Petitioner/s
               Vrs.
           State of Manipur & 2 Ors                          ...Respondent/s

With WP(C) No. 674 of 2021 WP(C) No. 682 of 2021

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 07.05.2026.

JUDGE

Lucy

Page 1

 
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