Kh. Molina & 14 Ors vs Vrs
2026 Latest Caselaw 1905 Mani

Manipur High Court

Kh. Molina & 14 Ors vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
        by LAISHRAM
M       DHAKESHORI
DHAKES DEVI
        Date:
HORI    2026.03.23
        11:56:18                                                                Item Nos. 101-103
DEVI    +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                       MC(WP(C)) No. 195 of 2026
                       Kh. Molina & 14 ors.                              ...Applicant/s
                           Vrs.
                       Union of India & anr.                              ...Respondent/s

With MC(WP(C)) No. 110 of 2026 WP(C) No. 102 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

In view of the adjournment slip submitted by the parties,

list these cases again on 27-03-2026.

Earlier interim order shall continue till the next date.

JUDGE

Dhakeshori

Page 1