Lamabam Anjuna Devi vs Directorate Of Enforcement
2026 Latest Caselaw 1898 Mani

Citation : 2026 Latest Caselaw 1898 Mani
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Lamabam Anjuna Devi vs Directorate Of Enforcement on 20 March, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                 61
             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL


WP(C) No.65 of 2026


Lamabam Anjuna Devi                          ... Petitioner

                              -Versus-
Directorate of Enforcement,
Manipur & Anr                                 ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 20.03.2026 Mr.S.Suresh, learned counsel for ED prays for four weeks; time for taking instruction and file counter affidavit.

Ms.S.Nikita, learned counsel for the petitioner has no objection.

List on 13.5.2026.

JUDGE

Priyojit

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