W Najima vs Vrs
2026 Latest Caselaw 1894 Mani

Manipur High Court

W Najima vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.03.23

CHANU 11:22:47 +05'30'
                                                                              Item Nos. 88 & 89
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                      WP (C) No. 56 of 2026 With
                      MC (WP (C)) No. 66 of 2026


                      W Najima
                                                              ...Petitioner/s
                          Vrs.
                      State of Manipur; & 5 Ors.
                                                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Mrs. L. Monomala, learned GA appeared on behalf of the

official respondents and Mr. Abhishek Prasad Sahu, learned counsel

appearing for the private respondent seek 3 weeks' time for filing

counter affidavit.

Ms. Romita, learned counsel appearing for the petitioner

has no objection.

As prayed for, list these cases again on 25.05.2026.

JUDGE

Sapana