State Of Manipur & 4 Ors vs Vrs
2026 Latest Caselaw 1889 Mani

Manipur High Court

State Of Manipur & 4 Ors vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                        Item Nos. 1-3
Gurum Gurumayum
      Date: 2026.03.20    IN THE HIGH COURT OF MANIPUR
ayum 15:06:14 +05'30'               AT IMPHAL

              Review. Pet. No. 41 of 2025
              State of Manipur & 4 Ors                             ...Petitioner/s
                  Vrs.
              K. Shantabiren Singh                                ...Respondent/s

With MC(Review. Pet.) No. 37 of 2025 MC(Review. Pet.) No. 38 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Mr. Dimal Kumar, learned counsel appearing for the

petitioners prays for taking up these matters in the next week citing

personal inconvenience.

Mr. H.S. Paonam, learned Sr. counsel assisted by Ms.

Malemleima, learned counsel appeared on behalf of the respondent

and submitted that she has no objection.

As prayed for, list these cases again on 25.03.2026.

JUDGE

Lucy

Page 1