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Smt. Sylvia Thingujam vs Officer-In-Charge
2026 Latest Caselaw 1880 Mani

Citation : 2026 Latest Caselaw 1880 Mani
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Smt. Sylvia Thingujam vs Officer-In-Charge on 20 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                             Item No. 54-55


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           AB No. 10 of 2026 with
                           Crl.M.C. No. 10 of 2026

      Smt. Sylvia Thingujam
                                                     .....Petitioner/s
                                    -Versus-
      Officer-in-Charge, Imphal Police Station & Anr.
                                                     ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 20.03.2026 [1] Adjournment slip is submitted by the learned counsel for the respondent to which learned counsel for the petitioner has no objection. [2] List this case on 04.04.2026.

JUDGE

Kh. Joshua Maring

 
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