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Arambam Somarendro Singh vs State Of Manipur & Ors
2026 Latest Caselaw 1841 Mani

Citation : 2026 Latest Caselaw 1841 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Arambam Somarendro Singh vs State Of Manipur & Ors on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                Supp. 1, IN. 7 & 8
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.18 13:34:03
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 126 of 2026
        Arambam Somarendro Singh                            ... Petitioner
               Vs.
        State of Manipur & ors.                             ... Respondents
               With
        MC(WP(C)) No. 134 of 2026

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

Registry is directed to list these cases day after tomorrow, i.e., on 20-03-2026 under the same caption.

JUDGE Devananda

 
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