Manjary Paudel vs Vrs
2026 Latest Caselaw 1830 Mani

Manipur High Court

Manjary Paudel vs Vrs on 18 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                    Item Nos. 133
Gurum Date:
      2026.03.18           IN THE HIGH COURT OF MANIPUR
ayum 13:06:05
      +05'30'
                                     AT IMPHAL

             WP(C) No. 583 of 2023
             Manjary Paudel                                       ...Petitioner/s
                 Vrs.
             State of Manipur & 3 Ors                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.03.2026

On the joint request made by the learned counsel

appearing for the parties, list this case again on 31.03.2026.

JUDGE

Lucy

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