Hr Hringpham vs Md. Najkat Ali & 2 Ors
2026 Latest Caselaw 1825 Mani

Manipur High Court

Hr Hringpham vs Md. Najkat Ali & 2 Ors on 18 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                       Item No. 12 - 14
DRA SINGH Date: 2026.03.18
          16:32:00 +05'30'                 IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL


                                          CRP(C.R.P. Art. 227) No. 44 of 2019


                        HR Hringpham
                                                                                       ... Petitioner
                                                         - Versus -

                        Md. Najkat Ali & 2 Ors.
                                                                                    ... Respondent

                                       With MC[CRP(C.R.P. Art. 227)] No. 13 of 2024
                                       With MC[CRP(C.R.P. Art. 227)] No. 20 of 2019



                                                   B E F O R E
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR

                                                      O R D E R

18.03.2026

Matter mentioned when the Single Sitting commenced.

Ms. G. Pushpa, learned counsel representing counsel on

record for revision petitioner requests for an adjournment. This request is

not opposed.

Afore-referred request for adjournment is acceded to.

List on 26.05.2026.

CHIEF JUSTICE

Bipin

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