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Shri Angomjambam Japan Singh vs State Of Manipur & Ors
2026 Latest Caselaw 1823 Mani

Citation : 2026 Latest Caselaw 1823 Mani
Judgement Date : 18 March, 2026

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Manipur High Court

Shri Angomjambam Japan Singh vs State Of Manipur & Ors on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                   IN. 146
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.18 13:49:15
SINGH       +05'30'


                          IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 524 of 2024
        Shri Angomjambam Japan Singh                       ... Petitioner
               Vs.
        State of Manipur & ors.                            ... Respondents

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 04-04-2026.

JUDGE Devananda

 
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