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Haukholien Munluo & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 1819 Mani

Citation : 2026 Latest Caselaw 1819 Mani
Judgement Date : 18 March, 2026

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Manipur High Court

Haukholien Munluo & Ors vs State Of Manipur & Anr on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by                                     Supp. 1, IN. 6
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.18 13:34:34
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 106 of 2026
          Haukholien Munluo & ors.                          ... Petitioners
                 Vs.
          State of Manipur & anr.                           ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

Registry is directed to list this case day after tomorrow, i.e., on 20-03-2026 under the same caption.

JUDGE Devananda

 
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