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Nongthombam Ningthem Singh & Ors vs Vrs
2026 Latest Caselaw 1817 Mani

Citation : 2026 Latest Caselaw 1817 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Nongthombam Ningthem Singh & Ors vs Vrs on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum                                                  Item Nos. 143
Gurum Date:
      2026.03.18           IN THE HIGH COURT OF MANIPUR
ayum 13:07:56
      +05'30'                        AT IMPHAL

          WP(C) No. 86 of 2024
          Nongthombam Ningthem Singh & Ors                      ...Petitioner/s
              Vrs.
          State of Manipur & Anr                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.03.2026

On the joint request made by the learned counsel

appearing for the parties, list this case again on 20.05.2026.

JUDGE

Lucy

Page 1

 
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