Citation : 2026 Latest Caselaw 1810 Mani
Judgement Date : 18 March, 2026
Lucy Digitally
by Lucy
signed
Item Nos. 144
Gurum Gurumayum
Date: IN THE HIGH COURT OF MANIPUR
2026.03.18
ayum 13:08:18 +05'30' AT IMPHAL
WP(C) No. 322 of 2024
K. Siyo & 4 Ors ...Petitioner/s
Vrs.
State of Manipur & 27 Ors ...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
18.03.2026
On the joint request made by the learned counsel
appearing for the parties, list this case again on 16.04.2026.
JUDGE
Lucy
Page 1
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