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Maibam Kiranmala Devi vs Principal Accountant General (A&E) & ...
2026 Latest Caselaw 1807 Mani

Citation : 2026 Latest Caselaw 1807 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Maibam Kiranmala Devi vs Principal Accountant General (A&E) & ... on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                   Supp. 1, IN. 5
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.18 13:35:03
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 64 of 2026
         Maibam Kiranmala Devi                             ... Petitioner
                Vs.
         Principal Accountant General (A&E) & ors.         ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

Registry is directed to list this case day after tomorrow, i.e., on 20-03-2026 under the same caption.

JUDGE Devananda

 
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