Remei Mathuripou Kabui vs Vrs
2026 Latest Caselaw 1800 Mani

Manipur High Court

Remei Mathuripou Kabui vs Vrs on 18 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed
                                                                   Item Nos. 126
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.03.18
ayum 13:03:47 +05'30'              AT IMPHAL

             WP(C) No. 101 of 2022
             Remei Mathuripou Kabui                               ...Petitioner/s
                 Vrs.
             State of Manipur & 3 Ors                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.03.2026

On the joint request made by the learned counsel

appearing for the parties, list this case again on 28.04.2026.

JUDGE

Lucy

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