Khagokpam Senthoi Devi vs Sagolsem Shanti Leima
2026 Latest Caselaw 1786 Mani

Manipur High Court

Khagokpam Senthoi Devi vs Sagolsem Shanti Leima on 17 March, 2026

                 Digitally signed by
SHAMURAILA SHAMURAILATPAM                                                                    Sl. No.32 & 33
TPAM SUSHIL SUSHIL SHARMA
            Date: 2026.03.18
SHARMA      18:03:34 +05'30'                 IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                       FAO No.1 of 2025
                                                             With
                                                      MC(FAO) No.4 of 2025

                             Khagokpam Senthoi Devi
                                                                                              Appellant
                                                         Vs.
                            Sagolsem Shanti Leima
                                                                                            Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

17.03.2026

[1] Mr. H. Nabachandra, learned counsel for sole respondent is before this Court but there is no representation for respondent either in the physical Court or on the Video Conferencing (VC) platform.

[2] However, with the intention of giving opportunity to respondent and learned counsel for respondent, let this matter stand over to 11.05.2026.

           [3]                   List on 11.05.2026.




                                           JUDGE                              CHIEF JUSTICE

           John Kom