Commissioner Of Customs Preventive ... vs Ram Karan Kulhari
2026 Latest Caselaw 1783 Mani

Manipur High Court

Commissioner Of Customs Preventive ... vs Ram Karan Kulhari on 17 March, 2026

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:44:24 +05'30'
                                                                             Sl. No. 22-24
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
                                        Cus. App. No. 1 of 2024

                  Commissioner of Customs Preventive North Eastern Region
                                                                              Appellant
                                            Vs.
                 Ram Karan Kulhari
                                                                            Respondent

With MC (Cus. App.) No. 2 of 2024 with MC (Cus. App.) No. 6 of 2024

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026 Matter mentioned at 'shalf past ten'

Ms. I. Bimola Devi, learned counsel for respondent, requests for an

adjournment citing difficulty for the arguing counsel.

Mr. Th. Sanachouba, learned counsel for appellant, does not

oppose the request for adjournment.

Afore-referred request for adjournment acceded to.

List on 18.05.2026.

                                JUDGE                         CHIEF JUSTICE
     Sandeep