Sorokhaibam Momon Singh vs State Of Manipur & Ors
2026 Latest Caselaw 1776 Mani

Manipur High Court

Sorokhaibam Momon Singh vs State Of Manipur & Ors on 17 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                       IN. 66 & 67
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.17 17:15:50
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 823 of 2025
         Sorokhaibam Momon singh                              ... Petitioner
                Vs.
         State of Manipur & ors.                              ... Respondents
                With
         MC(WP(C)) No. 753 of 2025

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

17-03-2026

Mr. M. Ibohal, learned counsel appeared for the petitioner and Mr. Th. Vashum, learned GA appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 25-03-2026.

JUDGE Devananda