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Nonika Rajkumari vs Angshuman Bora
2026 Latest Caselaw 1773 Mani

Citation : 2026 Latest Caselaw 1773 Mani
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Nonika Rajkumari vs Angshuman Bora on 17 March, 2026

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:46:14 +05'30'                                                           Sl. No. 2
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
                                      MC (Mat. App.) No. 20 of 2025

                     Nonika Rajkumari
                                                                                   Applicant
                                                Vs.
                    Angshuman Bora
                                                                                 Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026 Captioned matter is listed under the cause list caption 'SERVICE NOT COMPLETED'

Mr. MD Shakir Khan, learned counsel for applicant, is before this

Court.

This Court is informed that sole respondent remains unserved.

Fresh notice to sole respondent, returnable by 21.04.2026.

List on 21.04.2026.

                                   JUDGE                             CHIEF JUSTICE
        Sandeep
 

 
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