Kumar Pandey vs Ajay Kumar Bhalla & Ors
2026 Latest Caselaw 1766 Mani

Manipur High Court

Kumar Pandey vs Ajay Kumar Bhalla & Ors on 17 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                     IN. 33 to 36
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.17 17:16:00
SINGH       +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        Cont. Case (C) No. 26 of 2024
        (Ref:- WP(C) No. 715 of 2015)
        Kumar Pandey                                       ... Petitioner
               Vs.
        Ajay Kumar Bhalla & ors.                           ... Respondents
               With
        MC(Cont. Case (C)) No. 43 of 2024;
        MC(Cont. Case (C)) No. 48 of 2024 &
        MC(Cont. Case (C)) No. 56 of 2024

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

17-03-2026

Mr. K. Roshan, learned counsel appeared for the petitioner and Mr. Boboy Potsangbam, learned CGSC appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 31-03-2026.

JUDGE Devananda