Laishram Raichandra Singh vs Vrs
2026 Latest Caselaw 1763 Mani

Manipur High Court

Laishram Raichandra Singh vs Vrs on 17 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM by
                                                                               Item Nos. 77 & 78
       KABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.03.17

CHANU 17:26:43 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                          MC (WP (C)) No. 207 of 2026 with
                          Mc (WP (C)) No. 187 of 2026
                          [Ref: WP(C) No. 182 of 2026]

                          Laishram Raichandra Singh
                                                                     ...Petitioner/s
                              Vrs.
                          State of Manipur; & 2 Ors.
                                                                     ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17.03.2026

In view of the order passed today in the main writ

petition, the present applications are hereby closed.

JUDGE

Sapana

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