Laishram Swarnalata Devi vs Laishram (N) Memchoubi Devi; & Ors
2026 Latest Caselaw 1762 Mani

Manipur High Court

Laishram Swarnalata Devi vs Laishram (N) Memchoubi Devi; & Ors on 17 March, 2026

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:45:51 +05'30'                                                       Sl. No. 4
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
                                        Mat. App. No. 4 of 2026

                Laishram Swarnalata Devi
                                                                             Appellant
                                      Vs.
               Laishram (N) Memchoubi Devi; & Ors.
                                                                           Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026 Captioned matter is listed under the cause list caption 'SERVICE NOT COMPLETED'

Mr. W. Ashokkumar, learned counsel for appellant, is before this

Court.

This Court is informed that all respondents remain unserved.

Fresh notice to all respondents, returnable by 27.04.2026.

List on 27.04.2026.

                               JUDGE                           CHIEF JUSTICE
   Sandeep