Roshan Kshetrimayum vs Manipur Public Service Commission; & ...
2026 Latest Caselaw 1757 Mani

Manipur High Court

Roshan Kshetrimayum vs Manipur Public Service Commission; & ... on 17 March, 2026

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:44:02 +05'30'                                                          Sl. No. 28
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
                                        Review. Pet. No. 2 of 2024

                     Roshan Kshetrimayum
                                                                                  Petitioner
                                             Vs.
                    Manipur Public Service Commission; & Ors.
                                                                                Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026 Matter mentioned at 'half past ten'

Ms. Paonam Beti Devi, learned counsel for Manipur Public Service

Commission (MPSC), requests for an adjournment citing difficulty for the arguing

counsel.

Mr. Abhishek Prasad Shau, learned counsel for petitioner, does not

oppose the request for adjournment.

Afore-referred request for adjournment acceded to.

List on 07.05.2026.

                                    JUDGE                           CHIEF JUSTICE
       Sandeep