Dk Lamkang; & 11 Ors vs Vrs
2026 Latest Caselaw 1739 Mani

Manipur High Court

Dk Lamkang; & 11 Ors vs Vrs on 17 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM                                                                 Supl. Item Nos. 1
SAPANA SAPANA    CHANU


                                        IN THE HIGH COURT OF MANIPUR
       Date: 2026.03.17

CHANU 17:28:12 +05'30'

                                                  AT IMPHAL

                           WP(C) No. 598 of 2025
                           DK Lamkang; & 11 Ors.
                                                                       ...Petitioner/s
                               Vrs.
                           State of Manipur & 5 Ors
                                                                       ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17.03.2026

Mr. Moses Pao, learned counsel appeared for the

petitioners and Mr. Th. Vashum, learned GA appeared on behalf of

the respondents No. 1-5 and Mr. S. Jasobanta, learned counsel

appeared on behalf of the respondent No. 6.

This present case has been listed under the caption for

referral to the Spl. Mediation Drive-Mediation 'For the Nation 2.0'.

It has been submitted at the bar by the counsel

appearing for the parties that in view of the issues raised in the

present writ petition and the nature of the relief sought for therein,

there is possibility of an amicable settlement of the dispute between

the parties through mediation proceedings.

Page 1 In view of the submission made above, Registry is

directed to place this matter before the appointed Mediator,

Mediation Centre, High Court of Manipur.

The petitioners, the respondents No. 2-6 or any officers

duly authorized by them in writing along with their respective counsel

are to be present before the appointed Mediator on 09.04.2026 at

1:30 pm.

A copy of this order be furnished to all the counsel

appearing for the parties through their whatsapp/e-mail for doing the

needful.

JUDGE

Sapana

Page 2