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Chingsubam Ibocha Meetei vs The High Court Of Manipur & 3 Ors
2026 Latest Caselaw 1598 Mani

Citation : 2026 Latest Caselaw 1598 Mani
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Chingsubam Ibocha Meetei vs The High Court Of Manipur & 3 Ors on 12 March, 2026

SHAMURAILATPAM                       Digitally signed by
                                     SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA                        Date: 2026.03.12 20:08:27 +05'30'
                                                                          Sl. No. 47

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL
                               WP(C) No. 26 of 2026

           Chingsubam Ibocha Meetei
                                                                      Petitioner/s
                                   Vs.
           The High Court of Manipur & 3 ors.
                                                                     Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

12.03.2026 [1] Mr. M. Rustam, learned counsel for respondent No. 1 requests for

time.

[2] Request acceded to.

[3] List on 14.05.2026.

                     JUDGE                              CHIEF JUSTICE
  Sushil
 

 
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