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Maisnam Dorendro Singh vs Vrs
2026 Latest Caselaw 1594 Mani

Citation : 2026 Latest Caselaw 1594 Mani
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Maisnam Dorendro Singh vs Vrs on 12 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally signed
Lucy by Lucy
      Gurumayum                                                       Item Nos. 98-101
Gurum Date:
      2026.03.12            IN THE HIGH COURT OF MANIPUR
ayum 17:12:09
      +05'30'                         AT IMPHAL

            RSA No. 8 of 2023
            Maisnam Dorendro Singh
                                                                       ...Appellant/s
                Vrs.
            Moirangthem Labango Singh & 4 Ors
            With                                        ...Respondent/s

MC(RSA) No. 12 of 2024 MC(RSA) No. 18 of 2023 MC(RSA) No. 18 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.03.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 20.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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