Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Wangkheimayum (N) Hijam (O) Vidyarani ... vs Vrs
2026 Latest Caselaw 1589 Mani

Citation : 2026 Latest Caselaw 1589 Mani
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Wangkheimayum (N) Hijam (O) Vidyarani ... vs Vrs on 12 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy by Lucy
         Digitally signed

      Gurumayum                                                        Item Nos. 95
Gurum Date:
      2026.03.12            IN THE HIGH COURT OF MANIPUR
ayum 17:11:28
      +05'30'                         AT IMPHAL

         RSA No. 5 of 2023
         Wangkheimayum (N) Hijam (O) Vidyarani Devi
                                                                     ...Appellant/s
            Vrs.
         Angom Nandakumar Singh Represented by His LRS & 2 Ors
                                                     ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.03.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 19.05.2026.

JUDGE

Lucy

Page 1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter